MISC. LEGAL NOTICES

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    LEGAL NOTICE SERVED BY A GROUP OF CLIENTS ON VARIOUS COLLUDING LITIGANTS FOR NOT CHALLENGING A COLLUSIVE COURT ORDER AS THE COLLUSIVE COURT ORDER HAVE FAR REACHING IMPLICATION ON THE GROUP OF CLIENTS.
    legal notice served by a group of clients on various colluding litigants for not challenging a collusive court order as the collusive court order have far reaching implication on the group of clients.
    LEGAL NOTICE TO MUNICIPAL CORPORATION UNDER PROVISIONS OF MUNICIPAL CORPORATION ACT.
    legal notice to municipal corporation under provisions of municipal corporation act.
    LEGAL NOTICE INTIMATING LOST / MISPLACEMENT / UNTRACEABLITY OF BLANK SIGNED CHEQUE & WARNING AGAINST USE/MISUSE OF THE SAME.
    legal notice intimating lost / misplacement / untraceablity of blank signed cheque & warning against use/misuse of the same.
    LEGAL NOTICE WARNING NOT TO INITIATE CIVIL/CRIMINAL CASES OR FACE YOUR EXPOSURE BEFORE POLICE / CBI / ENFORCEMENT DIRECTORATE / BANKS / STATUTORY AUTHORTY(IES) ALONGWITH CIVIL & CRIMINAL ACTION
    legal notice warning not to initiate civil/criminal cases or face your exposure before police / cbi / enforcement directorate / banks / statutory authorty(ies) alongwith civil & criminal action
    LEGAL NOTICE GIVING A CHANCE TO EITHER CANCEL & TRANSFER BACK FRAUDULENTLY GOT TRANSFERRED SHARES BASED ON FALSE, FORGED & FABRICATED DOCUMENTS OR FACE FIR/CIVIL & CRIMINAL ACTION
    legal notice giving a chance to either cancel & transfer back fraudulently got transferred shares based on false, forged & fabricated documents or face fir/civil & criminal action
    PUBLIC NOTICE
    public notice